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[Cites 0, Cited by 0] [Section 25E] [Entire Act]

State of Kerala - Subsection

Section 25E(16) in Kerala Finance Act, 2016

(16)in the Schedules,-
(a)in the First Schedule,-
(i)in serial number 2, after sub-item (9), the following items shall be inserted, namely:-
"(10) Braille Printer ****
(11) Assistive devices for visually challenged persons like whitecane and electronic cane. ****"·
(ii)in serial number 9A,-
(a)in the entry against it in column (2), the following words shall be added at the end, namely:-
"with or without MS-rod and MS-flat";
(b)the following Note shall be inserted, namely:"
"Note: This entry shall be deemed to have come into force on and from the 1st day of April, 2005."
(iii)after serial number 11 A and the entries against it in columns (2) and (3), the following serial nun1ber and entries shall, respectively, be inserted, namely:-
"11 B. Cleaning liquids for removing pesticides residue from vegetables manufactured by units using the technology developed by Kerala Agiicultural University or other recognized institution."
(iv)serial number 12B and the entries against it In columns (2) and (3) shall be omitted:
(v)for serial number 16 and the entries against it in t columns (2) and (3), the following serial number and entries shall respectively, be substituted, namely:-
"16. Earthen pots made from earth clay including flowerpots,receptacles, statues and earthen1 oven. ****"·
(vi)in serial number 18A,-
(a)in the heading the following words shall be inserted at the end, namely:-
"other than those specifically mentioned in the Third Schedule";
(b)the entries in column (3) against sub-item (1) shall be omitted;
(vii)after serial number 31 and the entries against it in columns (2) and (3), the following serial number and entries shall, respectively, be inserted, namely:-
"31A. Municipal Plastic Waste. **** "·
(viii)in serial number 42A,-
(a)in the heading in column (2), the following words shall be added at the end, namely:-
"other than those specifically mentioned in Third Schedule."
(b)the entry in column (3) of sub-item (1), shall be omitted.
(ix)serial number 42B in column (1) and the entries against it in columns (2) and (3) shall be omitted;
(x)in serial number 63, in the entry in column (2) after the words, "used plastic" the words "plastic scrap, waste chips, parings" shall be inserted;
(b)in the Second Schedule,-
(i)serial number 2D and the entries against it in columns (2) and (3) shall be omitted;
(ii)serial numbers 7 A, 8, 9 and 10 and the entries against it in columns (2) and (3) shall be omitted;
(c)in the Third Schedule,-
(i)after serial number 5A and the entries against it in columns (2) and (3), the following serial number and entries shall, respectively, be inserted, namely:-
"5B. Alta, maida, sooji and rava sold in packages with MRP printed on such packages."
(ii)after serial number 8, the entry against it in columns (2) and (3), the following serial number and entries shall, respectively, be inserted, namely:-
"8A. Basmati Rice sold in packages with MRP printed on such packages."
(iii)after serial number 24 and the entries against it in columns (2) and (3), the following serial number and entries shall, respectively, be inserted, namely:-
"24A Coconut Oil **** "·
(iv)for serial number 30A and the entries against it in columns (2) and (3), the following serial number and entries shall, respectively, be inserted. namely:-