Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1)(iii) in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

(iii)Technical member of the concerned subject of the rank of atleast Assistant Professor in a University/Degree College to be nominated by the Director of Technical Education.