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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

(1)For the purpose of recruitment there shall be constituted a Selection Committee comprising;
(i)The Appointing Authority.
(ii)One Principal of Government Diploma Institution under the administrative control of the Department to be nominated by the Director of Technical Education.
(iii)Technical member of the concerned subject of the rank of atleast Assistant Professor in a University/Degree College to be nominated by the Director of Technical Education.