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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(1) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

(1)Each successful candidate shall pay a fee of Rs. 20 to obtain a certificate of a diploma of the examination passed in the Form 'B' or Form 'C' appended to these by-laws.