Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(3) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008 (3)The proceedings of the meeting shall be circulated to the members of the Institute after the same is duly approved by the President.
