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[Cites 0, Cited by 0] [Section 13A(3)] [Section 13A] [Entire Act]

State of Gujarat - Subsection

Section 13A(3)(d) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(d)After granting admission to all the candidates on seats reserved for Certificate Holders, seats remaining vacant shall be converted as the unreserved category seats.".