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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(1) in The First Statute under the Assam Agricultural University Act, 1968

(1)The Board of Studies shall be constituted in accordance with sub-section (3) of Section 14 of the Act. The Dean will preside. In his absence, the members present shall elect a Chairman from amongst the Heads of Departments.