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[Cites 0, Cited by 0] [Section 108G] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108G(d) in Jammu and Kashmir Panchayati Raj Rules, 1996

(d)the time and date or dates on which the poll shall take place shall be a date not later than 20 days, after last date of withdrawal of candidature :