Section 108G in Jammu and Kashmir Panchayati Raj Rules, 1996
108G. Announcement of Dates.
- As soon as notification under rule 108-F is issued in accordance with the said rules the Election Authority shall, by notification in the Official Gazette, appoint -(a)the last date of submission of nomination papers by the candidates for elections;(b)the time, date and place for scrutiny of the nomination papers which shall be the date immediately following last date for submission of nomination;(c)the time and date for the withdrawal of candidature, which shall be the day immediately the date for scrutiny the nominations; and(d)the time and date or dates on which the poll shall take place shall be a date not later than 20 days, after last date of withdrawal of candidature :Provided that the Election Authority may for sufficient reasons to be recorded in writing extend the period prescribed under this rule.
