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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2) in The U.P. Sheera Niyantran Niyamavali, 1974

(2)Any person requiring molasses for his distillery for any industrial development has to apply online to the Controller through designated portal of the Excise Department, specifying the purpose for which molasses is required along with his unit's GST Number.