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State of Uttar Pradesh - Section

Section 22 in The U.P. Sheera Niyantran Niyamavali, 1974

22. [ Sale or supply of molasses to distilleries and other persons for industrial development. [Substituted by U.P. Notification No. 2002 E-2/XIII-2018-254-83, dated 12.7.2018 (w.e.f. 18.7.1974).]

(1)The molasses produced in a sugar factory shall be sold or supplied through designated online portal of Excise Department only to distilleries or other persons bona fidely requiring it for purposes of industrial development.
(2)Any person requiring molasses for his distillery for any industrial development has to apply online to the Controller through designated portal of the Excise Department, specifying the purpose for which molasses is required along with his unit's GST Number.