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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh Special Protection Force Rules, 2000

(1)No person shall be eligible for appointment by promotion or appointment by transfer for categories 1 and 2 of Class -A and Category 1 of Class-B unless he or she possesses a degree of the recognized University of India.