Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2) in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998

(2)Every Head of the department or Head of office shall intimate the name and designation of the Liaison Officer in respect of his establishment to the concerned Secretary of the department in Government :Provided that in case of any change the Head of Department or Head of Office shall intimate to the concerned Secretary to the department the name and designation of the Liaison Officer within a month of such change. If such change is made in departmental level the Secretary of the Department shall intimate to the Secretary to Government in the General Administration Department.