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State of Madhya Pradesh - Section

Section 8 in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998

8. Appointment of Liaison Officer.

(1)In every Department under the State Government the Deputy Secretary in charge of establishment and in other establishments an officer not below the rank of Class I officer who supervises or deals with the establishment matters and appointments shall act as the Liaison Officer for the purposes of implementation of the provisions of the Act in all establishments and service under his administrative control.
(2)Every Head of the department or Head of office shall intimate the name and designation of the Liaison Officer in respect of his establishment to the concerned Secretary of the department in Government :Provided that in case of any change the Head of Department or Head of Office shall intimate to the concerned Secretary to the department the name and designation of the Liaison Officer within a month of such change. If such change is made in departmental level the Secretary of the Department shall intimate to the Secretary to Government in the General Administration Department.