Section 6A(2) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006
(2)The Approval Committee under sub-section (1) shall consist of the following members :(i)Secretary, Public Works Department Chairperson;(ii)Engineer-in-chief and ex officio Vice-Secretary, Chairperson;Public Works Department(iii)Chief Engineer, Public Works Convenor;Directorate(iv)Such other officers not more than Members :three, all of whomshall be in the rank of ChiefEngineer to be nominated byorder, by the State GovernmentProvided that the State Government may, by an order, bring about any change in the composition of the Committee wherever deemed expedient to do so.
