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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)Capacity augmentation of a substation and backup transmission system for power evacuation to the load centre shall be planned and carried out by the State Transmission Utility (STU) as per investment plan approved by the Commission. For this purpose, STU prepare a perspective plan for power evacuation from RE power stations proposed to be set up in the next 5 years. Such plan be revised every year and be submitted to the Commission each year by 30th September, along with estimated cost.