Section 258(1)(c) in Rajasthan Panchayati Raj Rules, 1996

[Cites 0, Cited by 0] [Section 258(1)] [Section 258] [Entire Act]

State of Rajasthan - Subsection

Section 258(1)(c) in Rajasthan Panchayati Raj Rules, 1996

(c)[ Ministerial and subordinate posts in Panchayat Samiti and Zila Parishad service) [Substituted by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).]

(i)Assistant Office Superintendent;

(ii)Clerk Grade I;

(iii)Clerk Grade II;

(iv)Drivers;

(v)Primary and Upper Primary School Teachers;

(vi)Village level worker-cum-Secretary Panchayat;

(vii)Fitter; and

(viii)Hand Pump Mistry.]

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State of Rajasthan - Subsection

Section 258(1)(c) in Rajasthan Panchayati Raj Rules, 1996