Section 8(1) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013
(1)The examination shall be held in three successive stages in the following manner, namely:-(i)Part I - Preliminary Examination (Screening Test- Objective type) (for selection of candidates for admission to the physical screening test);(ii)Part II - Physical Screening Test for ascertaining the physical standard of the candidate as specified in Part II of the Appendix;(iii)Part III - Main Examination (Objective Type - written examination) as specified in Part III of the Appendix.
