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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(2)(b) in Orissa Pani Panchayat Rules, 2003

(b)in the case of Pani Panchayat, the members not exceeding four shall be drawn from out of members of the Chak committees;