Section 22(2) in Orissa Pani Panchayat Rules, 2003
(2)The composition of the Sub-committee shall be :-(a)the Convener of a Sub-committee shall be the Secretary of the Executive Committee;(b)in the case of Pani Panchayat, the members not exceeding four shall be drawn from out of members of the Chak committees;(c)in the case of Distributary Committee, the members of the subcommittee, not exceeding four shall be selected from the Presidents of the Pani Panchayat;(d)in the case of a Project Committee, the members of the subcommittee, not exceeding four will be selected from Presidents of Distributary Committees in the Project;(e)no member shall represent more than one Sub-committee.
