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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)Before switching 'on' the current, the Traction Power Controller shall obtain the permission of Traffic Controller who shall confirm from the Engineering and Signaling officials that the track is safe and free from any obstructions before permitting energization of third rail. Thereafter, traffic controller will resume the traffic.