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Union of India - Section

Section 80 in The Bangalore Metro Railway (General) Rules, 2011

80. Switching 'off' and 'on' of traction current.

(1)Traction current shall ordinarily remain 'on' and shall be switched 'off' during traffic hours for a specified third rail section by the Traction Power Controller or through his authorised employee immediately after informing the Traffic Controller in emergency, like:-
(a)to stop serious arcing or fusing;
(b)to stop train in unusual circumstances; and
(c)when flood water overflows the central drain.
(2)When the cause of 'Switching off' is over, the employee who has taken emergency power block will inform Traction Power Controller to that effect and cancel the emergency power block.
(3)Before switching 'on' the current, the Traction Power Controller shall obtain the permission of Traffic Controller who shall confirm from the Engineering and Signaling officials that the track is safe and free from any obstructions before permitting energization of third rail. Thereafter, traffic controller will resume the traffic.