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State of Rajasthan - Section

Section 7 in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

7. Frequency Management.

(1)State Transmission System shall always operate as an integral part of the Northern Grid. However, frequency management is the joint responsibility of all constituents of the Northern Grid. Licencee shall be responsible for complying with the provisions of IEGC. Licencee shall fulfill its responsibility to enable the Northern Regional Load Despatch Centre to keep the frequency within specified ranges:This shall be monitored and achieved during the Preliminary Stage (Level-1)
Target range  
Upper Limit 50.5Hz
Lower Limit 49.0Hz
Statutory acceptable limit  
Upper Limit 51.5Hz
Lower Limit 48.5 Hz
(2)Frequency Variation Index (FVI). - A performance index representing the degree of frequency variation from nominal value of 50.00 Hz over a specified period of time.N∑ (Fi - 50.0)
| FVI =| 10050.0| x square root of| i=1N
Where Fi = actual frequency in Hz at i th time period.N = number of measurements over the specified period of time.Licencee shall observe the Indian Electricity Grid Code (IEGC) stipulations for frequency Variation Index as and when implemented in the Northern Region.