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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

(1)State Transmission System shall always operate as an integral part of the Northern Grid. However, frequency management is the joint responsibility of all constituents of the Northern Grid. Licencee shall be responsible for complying with the provisions of IEGC. Licencee shall fulfill its responsibility to enable the Northern Regional Load Despatch Centre to keep the frequency within specified ranges:This shall be monitored and achieved during the Preliminary Stage (Level-1)
Target range  
Upper Limit 50.5Hz
Lower Limit 49.0Hz
Statutory acceptable limit  
Upper Limit 51.5Hz
Lower Limit 48.5 Hz