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State of Gujarat - Section

Section 11 in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012

11. Prohibition to use certain devices in the Examination Hall.

(1)The candidate shall be required to answer the question paper of the examination in his own handwriting.
(2)The candidate shall not be allowed to carry with them cellular phone, calculator, pager, or any other electronic communication devices.