Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(2) in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012 (2)The candidate shall not be allowed to carry with them cellular phone, calculator, pager, or any other electronic communication devices.
