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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

State of West Bengal - Subsection

Section 14A(3)(e) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(e)meet at such times and in such places as it considers necessary, provided that it shall hold meetings at least once in every two months besides emergent meetings.