Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(4) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(4)The Board or Authority shall forward copy of the result to the Government in Forest and Environment Department and the Principal Chief Conservator of Forests, Gujarat State, Gandhinagar.