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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(iii) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(iii)New and tough cloth should be used by the Examiners for packing answer-books to avoid loss of or damage to the answer-books in transit.