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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(ii) in The Orissa Panchayat Samiti Election Rules, 1991

(ii)supply Form No. 13 to the Presiding Officer for recording the result of counting of votes at the polling station.