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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(i) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(i)'Major work' means a work estimated to cost more than [one lakh] [Substituted for 'twenty thousand' vide Notification No. GSR 77/PA 23/61/S.43 dated 27-7-88 published in the Gazette on 5-8-88. Note. - Later amendment published in the gazette of 23rd June, 1989 the figure 20,000/- has been changed to 50,000/-. This anomaly needs rectification. ] rupees;