Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(g) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007 (g)to define powers and authority of the Secretary to plan the assessment in consultation with the team of assessors and Bus Body Builders.
