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State of Goa - Section

Section 31 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

31. Supply of material to the polling station.

(1)The Returning Officer shall provide to each polling station the required number of ballot boxes, sufficient number of ballot papers, three copies of electoral roll, a list of nominations and such other papers, stationery and forms as may be necessary.
(2)Every ballot box shall be of such design as may be approved by the Registrar.