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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1)(ii) in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

(ii)One Principal of Government Diploma Institution under the administrative control of the Department to be nominated by the Director of Technical Education.