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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(b) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(b)The answer-books duly checked and signed by the checking assistant may be sent in sealed covers addressed to Registrar, by name by rail (Passenger train). The examiners belonging to places beyond Delhi may send the answer-books by Registered A.D. Insured Post Parcel.