Section 3 in Bihar Enlistment of Contractors Rules, 1992
3.
(i)Enlistment of Contractors under Class I-S, Class-I-A, Class-I-B and Class II, shall be made by a Committee of Chief Engineers, Monitoring and Chief Engineer, Patna of the Department of Water Resources presided over by the Engineer-in-Chief of the Department.(ii)Enlistment of Contractors under Class III shall be made by a Committee of the Superintending Engineer of the Circle concerned and the two senior most Executive Engineers under his Circle.(iii)Enlistment of Contractors under Class IV and Class V shall be made by a Committee consisting of the Executive Engineer concerned of the Division and two Senior most Assistant Engineers of the Division.
