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State of Assam - Section

Section 100 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

100. Green Building Criteria.

(1)An applicant may opt for construction of a building as Green Building so as to avail the benefits relating to the Green Building, may file an application stating his intention of construction of a green building, and requires to submit a plan complying with the criterion of green building as prescribed in Schedule V.
(2)A certificate of compliance of Green Building shall be obtained from the expert committee constituted for the purpose by the Authority. The certificate shall be renewed after every 3 years. The criteria for certification of green building are prescribed in Schedule V.