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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Assam - Subsection

Section 100(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)A certificate of compliance of Green Building shall be obtained from the expert committee constituted for the purpose by the Authority. The certificate shall be renewed after every 3 years. The criteria for certification of green building are prescribed in Schedule V.