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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(4) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(4)The concerned Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary shall sign the register maintained by the Cabinet Affairs Branch in the Department of General Administration, in token of having received the coupon books desired by him/her.