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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(2)State Load Despatch Centre, State Transmission Unit and/or any of the Intra-State Entities may also make an application to the Commission and seek suitable orders to remove any difficulties that may arise in implementation of this Code.