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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(b) in The U.P. Cold Storage Order, 1972

(b)enter and search any premises, where the cold storage is installed or run, at any time with a view to satisfying himself that the requirements of this Order are being complied with.