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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Para Medical Board Rules, 2006

(2)All the Members of the Board shall be entitled to Travelling Allowance equivalent to the second-class AC fare of express train and daily allowance of Rs. 300/- (Rupees three hundred only) per day for official tours and journeys, as may be changed from time to time.Provided that the official members including President and Vice-President shall not draw the said amount from department where there are working.