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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Para Medical Board Rules, 2006

3. Payment of fees and allowances.

(1)The Non-Official Members of the Board shall be entitled for a sitting fee of Rs. 1000/- (Rupees one thousand only) per day, on the day of meeting officially convened.
(2)All the Members of the Board shall be entitled to Travelling Allowance equivalent to the second-class AC fare of express train and daily allowance of Rs. 300/- (Rupees three hundred only) per day for official tours and journeys, as may be changed from time to time.Provided that the official members including President and Vice-President shall not draw the said amount from department where there are working.