Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(3) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(3)The concession of rent-free accommodation or in lieu thereof ten percent of their pay subject to a maximum of ten rupees is permissible to the Veterinary Compounders, Nurse Dias and Dispensers working in the Civil Dispensaries.