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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(3) in The Goa, Daman And Diu Land Revenue Code, 1968

(3)It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint; and different dates may be appointed for different areas and for different provisions of this Code.