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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)A train operator who has not worked on a section for three months or more should be given road learning trips to refresh his knowledge as under :-
Duration of Absence Number of Road Learning Trips
3-6 months 1 round trip
Over 6 months 3 round trips