Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(xi) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013 (xi)Attempting to commit or, as the case may be, abetting the Board /Authority of all or any of the acts specified in the foregoing clauses, or
