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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(b) in The Assam Engineering (Public Works Department) Service Rules, 1978

(b)Class I (Jr. Grade) : It shall include the cadres-
(i)Under-Secretary equivalent to the rank of Executive Engineer;
(ii)Executive Engineer, P.W.D.
(iii)Architect.
(iv)Research Officer, Road Research Laboratory, P.W.D.
(v)Assistant Executive Engineer/Assistant Director-cum-Assistant. Executive Engineer, Road Research Laboratory.
(vi)Deputy Architect, P.W.D.
(vii)Assistant Engineer.
(viii)Assistant Architect
(ix)Assistant Research Officer, R.R.L.