Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in The Assam Engineering (Public Works Department) Service Rules, 1978

(1)The service shall consist of the following classes and cadres :
(a)Class I (Senior Grade) : It shall include the cadres/posts-
(i)Secretary, P.W.D.
(ii)Deputy Secretary, P.W.D. equivalent to the rank of Superintending Engineer, P.W.D.
(iii)Chief Engineer, P.W.D.
(iv)Additional Chief Engineer, P.W.D.
(v)Superintending Engineer, P.W.D.
(vi)Director, Road Research Laboratory.
(vii)Senior Architect in the rank of Superintending Engineer, P.W.D.
(b)Class I (Jr. Grade) : It shall include the cadres-
(i)Under-Secretary equivalent to the rank of Executive Engineer;
(ii)Executive Engineer, P.W.D.
(iii)Architect.
(iv)Research Officer, Road Research Laboratory, P.W.D.
(v)Assistant Executive Engineer/Assistant Director-cum-Assistant. Executive Engineer, Road Research Laboratory.
(vi)Deputy Architect, P.W.D.
(vii)Assistant Engineer.
(viii)Assistant Architect
(ix)Assistant Research Officer, R.R.L.