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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(9) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(9)The list of absentees and the total number of the answer books together with the continuation sheets shall also be sent along with the answer-books. The Superintendent shall manage to take the signatures of every candidate (on a sheet) using continuation sheets. The number of continuation sheets used shall be indicated against the Roll No. of the candidate. The Superintendent shall also account for such sheets while collecting the answer-books.